Section 21(2)(g) in The Orissa Forest Produce (Control of Trade) Act, 1981
(g)(i)prescription of the quantity of specified forest produce under Sub-section (1) of Section 11;(ii)the period within which the fee on payment of which and the manner in which the registration under Sub-section (1) of Section 11 shall be made;(iii)declarations, accounts and returns which shall be submitted under Subjection (2) of Section 11 and the form in which, the Officer to whom and the intervals at which they shall be submitted;