Bombay High Court
Mohd. Sabir Usman Naik And Another vs Joint Charity Commissioner, Amravati ... on 22 January, 2020
Author: Manish Pitale
Bench: Manish Pitale
1/1 wp3189.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 3189 OF 2019
Mohd. Sabir Usman Naik and anr.
vs.
Joint Charity Commissioner and others.
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Office Notes, Office Memorandum of Coram, Court's or Judge's orders appearances, Court's orders of directions and Registrar's orders
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Shri. R. S. Parsodkar, counsel for petitioners. Shri. A. J. Gilda, counsel for respondents No.2 to 14. Smt. H. N. Prabhu, AGP for respondents No.1 CORAM : MANISH PITALE J.
DATED : 22/01/2020 The learned counsel for the respondents No.2 to 14, handed over an additional affidavit along with documents. According to the learned counsel, the documents have a crucial bearing on the controversy in the present case.
2. Let the affidavit along with documents be filed in the office. The petitioners may respond to the same within a period of two weeks from today.
3. List for further consideration on 12th February 2020.
JUDGE KOLHE/P.A. ::: Uploaded on - 23/01/2020 ::: Downloaded on - 24/01/2020 02:19:59 :::