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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(1)(a) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(a)The Manager shall admit the inmates if he/she satisfy that the boy or girl or women deserves for admission and furnish the list of inmates admitted to the Managing Committee at the end of each quarter.