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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(4) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(4)[ The Inspector may, on receipt of an application made by the employer together with the fees prescribed therefor, renew the registration certificate for a period not exceeding five years commencing from the date of its expiry] [Substituted by the Amendment Act 33 of 2001.].