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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(16) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(16)All the candidates called, for Counselling shall produce the specified original documents along with duly attested photocopies and the Convenor of PACET Admissions shall be entitled to cause verification of all the documents produced by the candidates.
(b)To fill up category-A seats (80%) In unaided minority and non-minority institutions who opted for PACET-AC.