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Punjab-Haryana High Court

M/S Sunworld Residency And Others vs Jyoti Gupta on 30 April, 2018

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          IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH
                                   ****
                        CRM-M-4680-2018 (O&M)
                        Date of Decision: 30.04.2018
                                   ****

M/s Sunworld Residency and others

                                                                  ..... Petitioners
                                     Versus

Jyoti Gupta
                                                                 ..... Respondent

CORAM: HON'BLE MR. JUSTICE SUDIP AHLUWALIA

Present:      Mr. Yogesh Goyal, Advocate,
              for the petitioners.

              Mr. Jagmohan Bansal, Advocate,
              for the respondent.

SUDIP AHLUWALIA J. (ORAL)

On submission of Ld. Counsel for the petitioners, the present petition is permitted to be dismissed as withdrawn.

Ordered accordingly.

30.04.2018                                       (SUDIP AHLUWALIA)
Bhumika                                                JUDGE

1. Whether speaking/reasoned: Yes/No

2. Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 06-05-2018 17:06:13 :::