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[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

State of Tamilnadu - Subsection

Section 208(2)(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)to stimulate interest of employees and building workers in safety by organising safety weeks, safety competitions, talks and film shows on safety, preparing posters or taking similar other measures as and when required or as necessary;