Delhi High Court - Orders
Record) Mubeen Kadar Shaikh vs State Of Nct Of Delhi on 23 May, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~31 and 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 343/2022& CRL.M.A. 20364/2022, CRL.M.A.
722/2023 (for placing additional facts and documents on
record)
MUBEEN KADAR SHAIKH ..... Appellant
Through: Mr. Siddharth Sunil, Advocate.
versus
STATE OF NCT OF DELHI ..... Respondent
Through: Mr. Laksh Khanna, APP for State.
ACP Lalit Mohan Negi and Insp.
Ravinder Kumar Tyagi, Special
Cell/Lodhi Colony.
+ CRL.A. 450/2022
SAQUIB NISAR ..... Appellant
Through: Mr. Jatin Bhatt and Mr. Harshit
Gahlot, Advocates.
versus
STATE ..... Respondent
Through: Mr. Laksh Khanna, APP for State.
ACP Lalit Mohan Negi and Insp.
Ravinder Kumar Tyagi, Special
Cell/Lodhi Colony.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 23.05.2023 At request of learned counsel appearing on behalf of Mubeen Kadar Shaikh, the appellant in Criminal Appeal No. 343/2023, on the CRL.A. 343/2022 &conn. Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 22:35:02 ground that Ms. Nitya Ramakrishnan, learned senior counsel, who has to address arguments in present appeal, is busy before another court, the hearing of the connected appeals is adjourned.
Renotify on 11.07.2023.
SIDDHARTH MRIDUL, J TALWANT SINGH, J MAY 23, 2023/nk Click here to check corrigendum, if any CRL.A. 343/2022 &conn. Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 22:35:02