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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(4) in Gujarat Compulsory Primary Education Act, 1961

(4)Any vacancy of a member of the Primary Schools Panchayat shall be filled as early as practicable:Provided that, during any such vacancy the remaining members may act as if no vacancy had occurred.