Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 18 in The Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974 18. Power to make rules.- The Government may by notification make rules to carry out the purposes of this Act.
