Sucha Singh vs . Hrtc And Another. on 18 May, 2023

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Sucha Singh vs. HRTC and another.

CWP No. 1842 of 2021.

18.05.2023 Present: Ms. Seema Azad, vice Mr. Ashok Kumar, Advocate, for the petitioner.

Mr. Ajay Chauhan, Advocate, for the respondentsHRTC.

Learned counsel for the respondents seeks and is granted two weeks time to file compliance affidavit.

List on 01.06.2023.

(Tarlok Singh Chauhan) Acting Chief Justice (Satyen Vaidya) May 18, 2023 Judge (cm) ::: Downloaded on - 19/05/2023 20:32:14 :::CIS

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