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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(k) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(k)assist and encourage studies and research for improvement of productivity, processing, quality, techniques of grading and packaging of Pulses and their products;