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State of Assam - Section

Section 41 in The Assam Administrative Tribunal Regulations, 1977

41. Appointment and remuneration of section writers.

- The Tribunal may appoint section writers for copying documents. The section writers' accounts will be made out monthly and the amount due to each paid out of contingencies. In matter of payment, the procedure outlined in Section V of the Assam Record Hand Book, 1925 (Reprinted 1958), shall be followed.