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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(13) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(13)
(a)to establish directorates for supportive education leading to all forms of Music and performing arts;
(b)to establish distance and online education
(c)to establish a publication department to publish books and works related to music and performing arts.