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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(b) in The Salary, Allowances and Pension of Members of Parliament Act, 1954

(b)the manner in which fractions of a day shall be dealt with for the purpose of determining the daily allowance admissible for that day ;