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State of Rajasthan - Section

Section 63 in Ajmer Development Authority Act, 2013

63. Authority may charge fee for certain licences or permission.

- When any license is granted by the Authority under this Act or when any permission is given by it for any of the purposes of this Act, the Authority may charge a fee for such license or permission as may be determined by regulations.CHAPTER- XI Prosecutions, Suits and Powers of Police