Bombay High Court
The Secretary Shikshan Prasarak Mandal ... vs The Honble Commissioner State ... on 30 September, 2019
Author: Rohit B. Deo
Bench: R. B. Deo
10wp2509.16.odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION 2509 OF 2016
The Secretary, Shikshan Prasarak Mandal, Kamptee and Public Information Officer,
Porwal Mension, Gandhi Chowk, Kasar Oli, Kamptee Dist. Nagpur and another.
Versus
The Hon'ble Commissioner, State Information Commission, Nagpur Bench, Nagpur
and another.
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
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Shri B.G. Kulkarni, counsel for petitioners.
Shri R.R.Pimpalkhute, counsel for respondent-2.
CORAM: ROHIT B. DEO, J.
DATE: 30.09.2019.
Shri B.G. Kulkarni, learned counsel for the petitioners seeks leave to withdraw the petition, in view of the enunciation of law by the Hon'ble Apex Court in Civil Appeal 9828/2013 [D.A.V. College Trust and Management Society and others V/s Director of Public Instructions and others].
2. The petition is disposed of as withdrawn.
JUDGE RKN ::: Uploaded on - 30/09/2019 ::: Downloaded on - 02/10/2019 01:02:34 :::