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Supreme Court - Daily Orders

Ramakrishna Reddy Etc. Etc. vs P Malathi on 17 November, 2014

Bench: Dipak Misra, Uday Umesh Lalit

  ITEM NO.20                            COURT NO.6                SECTION II

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)                Nos.8630-8631/2014

  (Arising out of impugned final judgment and order dated 25/06/2014
  in CRLP No. 5056/2014,25/06/2014 in CRLP No. 5077/2014 passed by
  the High Court Of A.p At Hyderabad)

  RAMAKRISHNA REDDY etc. etc.                                       Petitioner(s)

                                               VERSUS

  P MALATHI AND ANR                                                 Respondent(s)

  (With interim relief and office report)


  Date: 17/11/2014 These petitions were called on for hearing today.

  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


  For Petitioner(s)               Mr. Sidharth Luthra, Sr. Adv.
                                  Mr. M. P. Shorawala, AOR

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

The special leave petitions are dismissed.





                          (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master



Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2014.11.18
18:34:22 IST
Reason: