Supreme Court - Daily Orders
Ramakrishna Reddy Etc. Etc. vs P Malathi on 17 November, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.20 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) Nos.8630-8631/2014
(Arising out of impugned final judgment and order dated 25/06/2014
in CRLP No. 5056/2014,25/06/2014 in CRLP No. 5077/2014 passed by
the High Court Of A.p At Hyderabad)
RAMAKRISHNA REDDY etc. etc. Petitioner(s)
VERSUS
P MALATHI AND ANR Respondent(s)
(With interim relief and office report)
Date: 17/11/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Sidharth Luthra, Sr. Adv.
Mr. M. P. Shorawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2014.11.18
18:34:22 IST
Reason: