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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(ii) in M.P. Nagar Vikas Nidhi Niyam, 2001

(ii)The grant to be received from the State Government on the basis of the recommendations of the Finance Commission for the improvement of basic services.