Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 326] [Entire Act]

Union of India - Subsection

Section 326(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)A sailor's character since the previous 31st December shall also be recorded on his Recommendation for [promotion] [Substitued by S.R.O. 361, dated 10th November, 1975] and Conduct Record Sheet on discharge or on transfer to another ship, or on being marked "RUN".