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Lok Sabha Debates

Laid Action Taken Statements Of The Standing Committee On Railways. on 18 December, 2014

Sixteenth Loksabha an> Title: Laid Action Taken Statements of the Standing Committee on Railways.

SHRI DINESH TRIVEDI (BARRACKPUR):     I beg   to lay on the table the following Statements (Hindi and English versions) of the Standing Committee on Railways:-

(1)         Action Taken by Government on the recommendations contained in Chapter-I of the 22nd Report of the Standing Committee on Railways (15th Lok Sabha) on Action Taken by Government on the recommendations contained in the 20th Report of Standing Committee on Railways (15th Lok Sabha) on  ‘Demands for Grants – 2013-14 of the Ministry of Railways’.
(2)         Action Taken by Government on the recommendations contained in Chapter I and Chapter V of the 24th Report of the Standing Committee on Railways (15th Lok Sabha) on Action Taken by Government on the recommendations contained in the 19th Report of Standing Committee on Railways (15th Lok Sabha) on  ‘Passenger Amenities and Passenger Safety in Indian Railways’.