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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(a) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(a)Permanent place of his residence and the place where he ordinarily resides and earns his livelihood giving the name of the village, Patwari Circle, Tehsil, District and the State.