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Rajasthan High Court - Jaipur

Pankaj Payal S/O Shri Prabhakar Payal vs State Of Rajasthan on 10 September, 2025

Author: Sameer Jain

Bench: Sameer Jain

[2025:RJ-JP:36513]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 13629/2025
1.       Mohan Singh S/o Laxman Singh, Aged About 50 Years, R/o
         Gegal Road Parvtic Buban Po, Buban Ajmer Raj. Owner Of
         Truck No. Rj.36. Ga.6788
2.       Parkash Kathat S/o Hira Kathat, Aged About 29 Years, R/o
         Word No. 5 Sabu Ka Badiya T- Masuda Ajmer Raj. Owner Of
         Truck No. Rj.36.ga.8369
3.       Bheru Lal Rao S/o Khiv Raj, Aged About 65 Years, R/o 1013,
         Surajpura Kharwa Beawar Ajmer Raj. Owner Of Truck No.
         Rj.36.ga.3549
4.       Radhey Radhey Minchem, Through Its Proprietor Radha
         Mehrat W/o Rajendra Singh, Aged 37 Year R/o Prop Radha
         Mehrat 01, Delwada Road, Beawar Ajmer Raj. Owner Of
         Truck No. Rj.36.ga.8718
                                                                 ----Petitioners
                                     Versus
1.       State Of Rajasthan, Through The Secretary, Transport
         Department, Government Of Rajasthan, Secretariat, Jaipur.
2.       Regional Transport Office, Beawar.
3.       Regional Transport Officer, Ajmer.
4.       Regional Transport Officer, Rajsamand.
5.       Regional Transport Office, Bhilwara.
6.       Regional Transport Office, Kekri.
                                                   ----Respondents
                             Connected with
               S.B. Civil Writ Petition No. 13608/2025
 1.       Deepak S/o Dharamveer, Aged About 29 Years, R/o Neeraj
          School Ke Pass, Manesar Imt. Manesar Gurgaon Hr. Owner
          Of Truck No. Hr.55.ah.0865 And Hr.55.ah. 1065 And
          Hr.55.ah.1265 And Hr.55.af.0045
 2.       Vijay Singh Yadav S/o Chander Prakash, Aged About 54
          Years, R/o Naichana Nechana, Rewari Hr. Owner Of Truck
          No.hr.47.g.7379
 3.       Ashok Kumar S/o Ddharambir, Aged About 53 Years, R/o
          Hno.12, Vill- Naichana Bawal Rewari Hr. Owner Of Truck
          No. Hr.47.d.7646 And Hr.47.c.2490 And Hr.47.d.7773 And
          Hr. 47.c.9997
 4.       R.b.s Enterprises, Through Its Proprietor Sanjay Kumar S/o
          Birender Singh R/o By Pass Poswal Chowk Rewari Hr.
          Owner Of Truck No. Hr.47.e.2784
                                                                 ----Petitioners
                                     Versus
 1.       State Of Rajasthan, Through The Secretary, Transport
          Department, Government Of Rajasthan, Secretariat, Jaipur.
 2.       Regional Transport Office, Sikar.
 3.       Regional Transport Officer, Alwar.


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 4.       District Transport Officer, Kotputali District Jaipur.
 5.       Regional Transport Office, Bharatpur.
                                                   ----Respondents
               S.B. Civil Writ Petition No. 13610/2025
  1.       Pankaj Payal S/o Shri Prabhakar Payal, Aged About 40
           Years, R/o Sangasi, Mandasi, Tehsil Nawalgarh, District
           Jhunjhunu (Vehicle No. Rj18-Gb-5429)
  2.       M/s Krishna Construction Company, Through Proprietor
           Birbal Ram S/o Nanuram, Aged 47 Years, R/o Near Laxmi
           Std, Bhim Nagar, Mukta Prasad Bikaner (Vehicle No.
           Rj07-Ge-3259 And Rj07-Gf-3259)
  3.       Bhanwar Lal S/o Om Prakash, Aged About 58 Years, R/o
           Ward No.03, Bhadwan Deereran R.s. Lunkaransar District
           Bikaner (Vehicle No. Rj07-Gf-5844)
  4.       Dula Ram S/o Luna Ram, Aged About 45 Years, R./o
           Ward No.06, Katariyasar District Bikaner (Vehicle No.
           Rj13-Gb-9748)
  5.       Prakash Chandra S/o Taruram Jat, Aged About 54 Years,
           R/o Ward No. 17, Parihara, Ratangarh, District Churu
           (Vehicle No. Rj07-Gd-7197)
                                                                  ----Petitioners
                                      Versus
  1.       State Of Rajasthan, Through Its Secretary, Transport
           Department, Secretariat, Rajasthan, Jaipur
  2.       Joint Secretary, Department Of Mining And Geology,
           Govt. Of Rajasthan, Secretariat, Jaipur
  3.       Regional Transport Officer, Sikar
  4.       Regional Transport Officer, Bikaner
  5.       Regional Transport Officer, Sujangarh (Churu)
  6.       District Transport Officer, Bikaner
  7.       District Transport Officer, Sujangarh (Churu)
  8.       District Transport Officer, Jhunjhunu
                                                  ----Respondents
               S.B. Civil Writ Petition No. 13623/2025
   1.      Mohit S/o Sh. Katar Singh, Aged About 30 Years, R/o
           Village Bargujjar (156) Sikhopur Gurgaon Hr 122004
           (Owner Of Truck Bearing No. Hr55Aj0565, Hr55Aj6565)
   2.      Vikram Singh S/o Sh. Mohan Lal, Aged About 36 Years,
           R/o H No. 818 Village Gothra Mohabtabad Pali (13)
           Faridabad Hr 121004 (Owner Of Truck Bearing No.
           Hr38Af0017)
                                                                  ----Petitioners
                                      Versus
   1.      State Of Rajasthan, Through The Secretary, Transport
           Department, Government Of Rajasthan, Secretariat,
           Jaipur.


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   2.      The Joint Secretary, Mines And Geology Department,
           Secretariat, Jaipur, Rajasthan
   3.      Regional Transport Officer, Jaipur Second District Jaipur
           Rajasthan
   4.      District Transport Officer, Kotputali District Kotputali -
           Behror Rajasthan.
   5.      District Transport Officer, Alwar District Alwar Rajasthan.
   6.      District Transport Officer, Bharatpur District Bharatpur,
           Rajasthan.
   7.      District Transport Officer, Sikar District Sikar Rajasthan.
                                                                  ----Respondents
               S.B. Civil Writ Petition No. 13696/2025
  1.       Amit Kumar S/o Samundra Singh, Aged About 40 Years,
           R/o Vishanpura Chittausa Jhunjhunu, (Rajasthan).
           Registered  Owner  Of   Vehicle   Registration No.
           Rj18Gd0397.
  2.       Umesh Sharma S/o Jagdish Prasad, R/o Vill Brahmano Ki
           Dhani, Po Bigodana Teh Chirawa Jhunjhunu, (Rajasthan).
           Registered   Owner    Of   Vehicle  Registration   No.
           Rj18Ga8399.
  3.       Dharmendra S/o Pitrapal, R/o Ward No 04 Nunia Gothra
           Jhunjhunu, (Rajasthan). Registered Owner Of Vehicle
           Registration No. Hr69C1573.
  4.       Atar Singh S/o Jethu Ram, R/o H No 166 Vpo Santnali
           Teh Mahendergarh, (Hariyana). Registered Owner Of
           Vehicle Registration No. Hr39D1780.
  5.       Daya Ram S/o Hari Singh, R/o Vpo Ninan Jgw
           Hanumangarh Now At Nohar Colony (Hariyana).
           Registered Owner Of Vehicle Registration No. Hr46D3136.
  6.       M/s Vishal Stone And Crusher, Registered Address-
           Chokri Near Balaji Stone Crusher Teh Khandela Sikar,
           (Rajasthan) Through Proprietor Ashish Kumar S/o Rampal
           Singh R/o Hansas Jhunjhunu, (Rajasthan.) Owner Of
           Vehicles Registration No.rj23Gb2181.
                                                                    ----Petitioners
                                      Versus
  1.       State Of Rajasthan, Transport Department Of Rajasthan,
           Secretariat, Jaipur, Rajasthan, Through Secretary.
  2.       Department Of Mining And Geology, Government Of
           Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
           Secretary.
  3.       Commissioner, Transport Department, Government Of
           Rajasthan, Jaipur.
  4.       Regional Transport Officer, Rto Office Sikar, District Sikar.
           (Rajasthan).
  5.       District Transport Officer, Dto Office Jhunjhunu, District
           Jhunjhunu. (Rajasthan).


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  6.       District Transport Officer, Dto Office Sujangarh, District
           Churu. (Rajasthan).
                                                                 ----Respondents
               S.B. Civil Writ Petition No. 13710/2025
  1.       M/s Balaji Stone Crusher, Vpo Kantiya Dantaramgarh,
           District Sikar, Proprietor Rekha Ram Dudi S/o Shri
           Umaram, Aged About 50 Years, R/o Vpo Kantiya
           Dangaramgarh, District Sikar (Vehicle No.rj23-Gc-5000)
  2.       Harpal Bhambhu And Company, Near Balaji Dharam
           Kanta, Nh15 Lunkaransar (Bikaner) Through Proprietor
           Harpal S/o Muknaram, Aged About 35 Years, R/o Village
           And Post Jojasar, Tehsil Nohar, District Hanumangarh
           (Vehicle No. Rj07-Ge-0061 And Rj07-Ge-2319)
  3.       Harpal S/o Muknaram, Aged About 35 Years, R/o Village
           And Post Jojasar, Tehsil Nohar, District Hanumangarh
           (Vehicle No. Rj10-Gb 0298)
  4.       Balaji Trading Company, Ward No. 07, Rojha Lunkaransar
           (Bikaner) Through Proprietor Ved Prakash S/o Shri
           Gopidas, Aged 43 Years, R/o Ward No. 07, Rojha
           Lunkaransar (Bikaner) (Vehicle No. Rj07-Gf-1835)
  5.       B.l.  Construction   Company,   Ward    No.9,   Kunjti,
           Lunkaransar (Bikaner) Through Proprietor Jitendra
           Godara S/o Shri Om Prakash, Aged 28 Years, R/o Ward
           No.9, Kunjti, Lunkaransar (Bikaner) (Vehicle No. Rj07-
           Ge-4204)
  6.       Ghisu Khan S/o Mukarab Khan, Aged About 40 Years, R/o
           Asalsar, Tehsil Sardarshahar, District Churu (Vehicle No.
           Rj07-Gd2672)
  7.       Jangsher Khan S/o Gafur Khan, Aged About 46 Years, R/o
           Kalwasiya, Tehsil Sardarshahar, District Churu (Vehicle
           No. Rj07-Gc-1959)
  8.       Shree Balaji Enterprises, Sanwalsar Deidaspura, Tehsil
           Suratgarh District Ganganagar Through Proprietor
           Subhash Chandra S/o Devilal Aged 41 Years, R/o Ward
           No.13,   Village   Sanwalsar,    Deidaspura,   District
           Ganganagar (Vehicle No. Rj13-Gc 1915, Rj13-Gc-1963,
           Rj13-Gc-2213, Rj13-Gc 2218)
  9.       Shree Balaji Transport, Ward No.13, Village Sanwasar,
           Deidaspura, District Ganganagar, Proprietor Mahendra
           S/o Devilal Aged 32 Years, R/o Ward No.13, Village
           Sanwalsar, Deidaspura, District Ganganagar (Vehicle No.
           Rj13-Gc-1443, Rj13-Gc-1445, Rj13-Gc-1917)
  10.      Godara Transport Company, Ward No.13, Near Karni Mata
           Mandir Sanwalsar (Suratgarh) District Ganganagar
           Through Proprietor Ramlal S/o Devilal, Aged About 30
           Years, R/o Near Kanimata Mandir, Village Sanwalsar,
           Tehsil Suratgarh District Ganganagar (Vehicle No. Rj13-
           Gc-0236, Rj13-Gc-0237, Rj13-Gc-0238)
  11.      Ramlal S/o Devilal, Aged About 30 Years, R/o Ward
           No.13, Sanwalsar, Deidaspura, District Ganganagar


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           (Rj13-Gc-0564)
  12.      Prabhu Ram S/o Mansha Ram, Aged About 40 Years, R/o
           Dhannasar, Tehsil Rawatsar District Hanumangarh
           (Vehicle No. Rj31-Ga 6882, Rj31-Gc-6882, Rj31-Gb-
           6882)
                                                                    ----Petitioners
                                      Versus
  1.       State Of Rajasthan, Through Its Secretary, Transport
           Department, Secretariat, Rajasthan, Jaipur
  2.       Joint Secretary, Department Of Mining And Geology,
           Govt. Of Rajasthan, Secretariat, Jaipur
  3.       Regional Transport Officer, Sikar
  4.       Regional Transport Officer, Bikaner
  5.       Regional Transport Officer, Sriganganagar
  6.       Regional Transport Officer, Hanumangarh
  7.       Regional Transport Officer, Nagaur
  8.       Regional Transport Officer, Sujangarh
  9.       Regional Transport Officer, Churu
  10.      District Transport Officer, Nohar
  11.      District Transport Officer, Sujangarh
  12.      District Transport Officer, Churu
  13.      District Transport Officer, Jhunjhunu
  14.      District Transport Officer, Gangannagar
  15.      District Transport Officer, Hanumangarh
  16.      District Transport Officer, Didwana
                                                                  ----Respondents
               S.B. Civil Writ Petition No. 13736/2025
  1.       Meena Yadav W/o Pankaj Kumar Yadav, Aged About 28
           Years, R/o Kherli Gumani, Tehsil Kaman, District
           Bharatpur, Rajasthan, Registered Owner Of Vehicle
           Registration No. Rj 05 Gb 9180
  2.       Mohmmad Naashir S/o Aashu, R/o Near Police Line,
           Dausa,    Rajasthan    Registered Owner Of Vehicle
           Registration No. Rj 29 Ga 9255
  3.       Muzahid S/o Abdul Gaffar, R/o Shikohpur, Gurgaon,
           Haryana. Registered Owner Of Vehicle Registration No. Hr
           55 Aq 0045
  4.       Vakeel S/o Maksud, R/o Saumka, Tehsil Pahadi, District
           Bharatpur, Rajasthan Registered Owner Of Vehicle
           Registration No. Rj 05 Gb 8516
  5.       Munshi Singh S/o Khiladi Singh, R/o Kalohar, Bharatpur,
           Rajasthan Registered Owner Of Vehicle Registration No.
           Rj 05 Gb 6400
  6.       Basheer S/o Dilawar, R/o Vill. Levda, Tehsil Kaman,
           District, Bharatpur, Rajasthan Registered Owner Of


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           Vehicle Registration No. Rj 05 Gb 6682
  7.       Akbar S/o Hasan Mohd, R/o 06, Near Govt. School, Nagla
           Ahsanpur, Palwal, Haryana. Registered Owner Of Vehicle
           Registration No. Hr 73 B 2534
                                                                    ----Petitioners
                                      Versus
  1.       State Of Rajasthan, Transport Department Of Rajasthan,
           Secretariat, Jaipur, Rajasthan, Through Secretary.
  2.       Department Of Mining And Geology, Government Of
           Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
           Secretary.
  3.       Commissioner, Transport Department, Government Of
           Rajasthan, Jaipur.
  4.       Regional Transport Officer, Rto Office Bharatpur, District
           Bharatpur (Rajasthan).
                                                                  ----Respondents
               S.B. Civil Writ Petition No. 13740/2025
  1.       Dashrath Singh Son Of Shri Madho Singh, Aged About 41
           Years, Resident Of Turkiyawas, Post Bhojpoura, Tehsil
           Phuleia, District Jaipur (Rajasthan), Registered Owner Of
           Vehicle Registration No. Rj 40 Ga 1653
  2.       Shree Balaji Marbles, Registered Address Phulera, Tehsil
           Rajgharh, District Alwar Through Proprietor Vikram
           Kumar Meena Son Of Lal Ram Meena, Resident Of Palpur,
           District Alwar (Rajasthan) Registered Owner Of Vehicle
           Registration No. Rj 02 Gc 4543
                                                                    ----Petitioners
                                      Versus
  1.       State Of Rajasthan, Transport Department Of Rajasthan,
           Secretariat, Jaipur, Rajasthan, Through Secretary.
  2.       Department Of Mining And Geology, Government Of
           Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
           Secretary.
  3.       Commissioner, Transport Department, Government Of
           Rajasthan, Jaipur.
  4.       Regional Transport Officer, Rto Office Alwar, District Alwar
           (Rajasthan).
                                                                  ----Respondents

                S.B. Civil Writ Petition No. 7822/2025
  Sita Ram Meena S/o Ramphool Meena, Aged About 30 Years,
  R/o Village Singhpuri, Jaipur, District Jaipur, Rajasthan
  Registered Owner Of Vehicle Registration No. Rj 18 Gb 4959
                                                                     ----Petitioner
                                      Versus
  1.       State Of Rajasthan, Transport Department Of Rajasthan,
           Secretariat, Jaipur, Rajasthan, Through Secretary.

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     2.      Department Of Mining And Geology, Government Of
             Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
             Secretary.
     3.      Commissioner, Transport Department, Government Of
             Rajasthan, Jaipur.
     4.      Regional Transport Officer, Rto Office Alwar, District Alwar
             (Rajasthan).
     5.      District Transport Officer, Dto Office Kotpulti, District
             Kotputli-Behror (Rajasthan).
                                                                    ----Respondents


For Petitioner(s)             :    Ms. Jamasi
                                   Mr. Kan Singh Rathore
                                   Mr. Surjeet Singh
                                   Mr. Vijay Poonia
                                   Ms. Rajani Vyas
                                   Mr. Aatish Jain
                                   Mr. Rakesh Kumar Bairwa
For Respondent(s)             :    Mr. Jitendra Kumar Takar for
                                   Mr. S. S. Naruka, AAG


                 HON'BLE MR. JUSTICE SAMEER JAIN
                                    Judgment

10/09/2025


1.        Learned counsel for the petitioners have submitted that

instant batch of petitions have akin factual narratives and legal as

under S.B. Civil Writ Petition No. 11747/2025, which was

decided by this Court on 20.08.2025. Therefore, it is submitted

that instant batch of petitions be decided in light of S.B. Civil

Writ Petition No. 11747/2025.

2.        Learned counsel for the respondents has not objected to the

above said contention of the learned counsel for the petitioners.

3. Having heard the contentions made by the learned counsel for the parties, taking note of the material available on record in the lead petition, and the judgments cited at the Bar, this Court without going into the arena of disputed questions of facts and (Uploaded on 11/09/2025 at 05:35:35 PM) (Downloaded on 13/09/2025 at 12:38:53 AM) [2025:RJ-JP:36513] (8 of 8) [CW-13629/2025] merits of the individual petitions, is of a view that the impugned orders (as assailed in the respective petitions), whereby the Registration Certificates of the vehicles owned/possessed by the petitioner are suspended, needs to be set aside, for the reasons that the said vehicles are the source of bread and butter of the petitioners and their families. Howsoever, the aforementioned revocation shall only be effective subject to a condition that the petitioners along with their counsel concerned shall report to/before the notice issuing authorities, on 26.09.2025 preferably in-between 11:00 am to 01:00 pm. Thereafter, due reply be filed within a period of 15 days i.e. by 10.10.2025.

4. Audience with respect to the same will be provided by competent authority on 17.10.2025. Adjudication of the same be carried out thereafter within a period of 15 days i.e. 03.11.2025.

5. It is made clear that during the period of consideration of grievances, the RCs of the vehicles owned/possessed by the petitioners, which are suspended, shall be revoked and the status of the vehicle in furtherance to the consequential proceedings as registered and entered upon the official portal concerned, shall be updated, without further ado.

6. It is made clear that no prejudice will be caused to either side on account of passing of the present order.

7. In the light of the same, the petitions are disposed of with aforementioned directions being granted. Pending applications, if any, stand disposed.

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