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Sansar Chand Sharma vs M/S Kotak Mahindra Bank Ltd. on 15 November, 2021

Bench: Chief Justice, Surya Kant, Hima Kohli

     ITEM NO.34               Court 1 (Video Conferencing)                   SECTION XIV

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).18848/2021

     (Arising out of impugned final judgment and order dated 09-11-2021
     in CMM No.986/2021 passed by the High Court of Delhi at New Delhi)

     SANSAR CHAND SHARMA                                                Petitioner(s)

                                                  VERSUS

     M/S KOTAK MAHINDRA BANK LTD.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.147181/2021-EXEMPTION FROM FILING
     O.T.)

     Date : 15-11-2021 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MS. JUSTICE HIMA KOHLI

     For Petitioner(s)              Ms.    Susmita Lal, AOR
                                    Mr.    Ashesh Lal, Adv.
                                    Ms.    Kamakhya Srivastava, Adv.
                                    Mr.    Apurb Lal, Adv.

     For Respondent(s)              Mr. Ravi Gupta, Sr.Adv.
                                    Mr. Aravindh S., Adv.
                                    Mr. Mahip Datta, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

The Court is convened through Video Conferencing. Having heard learned counsel for the parties and carefully perusing the material placed on record, we see no reason to interfere with the impugned order passed by the High Court.

The special leave petition is, accordingly, dismissed. As a sequel to the above, pending interlocutory application also stands disposed of.

     (SATISH KUMAR YADAV)                                               (R.S. NARAYANAN)
       DEPUTY REGISTRAR                                                COURT MASTER (NSH)