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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(8)(a) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999

(a)the land on which the dwelling house or cattle shed (gotha) is erected and such land shall include also the area adjacent thereto comprising land of three metres surrounding such dwelling house or castle shed (gotha);