Calcutta High Court
Silverline Investment Co. Pvt. Ltd.& ... vs Kolkata Municipal Corporation & Ors on 20 January, 2017
Author: Harish Tandon
Bench: Harish Tandon
ORDER SHEET
WP No. 347 of 2016
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SILVERLINE INVESTMENT CO. PVT. LTD.& ANR
Versus
KOLKATA MUNICIPAL CORPORATION & ORS.
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
Date : 20th January, 2017.
Appearance:
Mr. Abhrajit Mitra, Sr. Adv.
Mr. Sandip De, Adv.
Ms. Nilanjana Audy, Adv.
Mr. Achinta Banerjee, Adv.
The Court : The learned Advocate appearing for the Corporation is directed to produce the extract of the relevant records on the next date of hearing.
On the prayer of the learned Advocate for the Corporation, let this matter appear in the list after fortnight.
(HARISH TANDON, J.) cs.