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Kerala High Court

Muhammed Hassan vs State Of Kerala on 31 July, 2018

Author: K.Abraham Mathew

Bench: K.Abraham Mathew

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT:

                    THE HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW

                  TUESDAY, THE 31ST DAY OF JULY 2018 / 9TH SRAVANA, 1940

                                 WP(C).No. 11734 of 2018



PETITIONER(S) :-

     MUHAMMED HASSAN,
     AGED 30 YEARS,S/O.MUHAMMED,PADINAJARECHALIL HOUSE,
     PUNNAMATTOM,ENANELLORE.P.O,MUVATTUPUZHA,ERNAKULAM
     DISTRICT.


     BY ADVS.SRI.M.A.ABDUL HAKHIM
             SRI.JOSEPH GEORGE (KANNAMPUZHA)


RESPONDENT(S):-

1.   STATE OF KERALA,
     REPRESENTED BY THE SECRETARY,HOME DEPARTMENT,
     SECRETARIAT,THIRUVANANTHAPURAM.

2.   STATE POLICE CHIEF,
     POLICE HEAD QUARTERS,THIRUVANANTHAPURAM.

3.   DISTRICT POLICE SUPERINTENDENT,
     (ERNAKULAM RURAL),ALUVA.

4.   CIRCLE INSPECTOR OF POLICE,
     KALLOORKKAD,ERNAKULAM DISTRICT.

5.   SUB INSPECTOR OF POLICE,
     POTHANIKKAD POLICE STATION,POTHANIKKAD,
     ERNAKULAM DISTRICT.

6.   SHAJAHAN.P.A,
     S/O.ALIYAR,PADINJARECHALIL HOUSE,ERANELLORE.P.O,
     MUVATTUPUZHA,ERNAKULAM DISTRICT,PIN-688673.

7.   SHANAVAS.P.A,
     S/O.ALIYAR,PADINJARECHALIL HOUSE,ERANELLORE.P.O,
     MUVATTUPUZHA,ERNAKULAM DISTRICT,PIN-686673.

8.   SIRSHA,
     W/O.SHAJAHAN.P.A,PADINJARECHALIL HOUSE,
     ERANELLORE.P.O,MUVATTUPUZHA,ERNAKULAM DISTRICT,
     PIN-686673.

       R1-R5   BY SRI.C.S.HRITHWIK, GOVERNMENT PLEADER


    THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 31-07-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 11734 of 2018 (N)

                                      APPENDIX

PETITIONER(S)' EXHIBITS :-


EXHIBIT P-1       A PHOTOSTAT COPY OF THE FIR IN CRIME NO.1086/2017
                 OF POTHANIKKAD POLICE STATION

EXHIBIT P-2       A PHOTOSTAT COPY OF THE JUDGMENT OF THIS
                 HON'BLE COURT IN W.P(C)NO.2789/2016

EXHIBIT P-3      A PHOTOSTAT COPY OF THE JUDGMENT OF THIS
                 HON'BLE COURT IN W.P(C)NO.2789/2016

EXHIBIT P-4      A PHOTOSTAT COPY OF THE ORDER OF THE DISTRICT
                 COLLECTOR,ERNAKULAM

EXHIBIT P-5      A PHOTOSTAT COPY OF THE ORDER OF THE DISTRICT
                 COLLECTOR,ERNAKULAM

EXHIBIT P-6      A TRUE PHOTOGRAPH SHOWING THE FLOODING OF
                 WATER IN KAKKADASSERRY-KALIYAR ROAD.

EXHIBIT P-7      A TRUE PHOTOGRAPH SHOWING THE FLOODING OF
                 WATER IN KAKKADASSERRY-KALIYAR ROAD

EXHIBIT P-8      A TRUE PHOTOGRAPH SHOWING THE FLOODING OF
                 WATER IN KAKKADASSERRY-KALIYAR ROAD.

EXHIBIT P-9      A PHOTOSTAT COPY OF THE WOUND CERTIFICATE
                 ISSUED      BY        NIRMAL         MEDICAL
                 COLLEGE,MUVATTUPUZHA FOR THE PETITIONER

EXHIBIT P-10     A PHOTOSTAT COPY OF THE WOUND CERTIFICATE
                 ISSUED      BY       NIRMALA        MEDICAL
                 COLLEGE,MUVATTUPUZHA FOR YUSUF.T.M,

EXHIBIT P-11     A PHOTOSTAT COPY OF THE WOUND CERTIFICATE
                 ISSUED       BY      NIRMALA     MEDICAL
                 COLLEGE,MUVATTUPUZHA
                 T.M.MAKKAR,S/O.MUHAMMED

EXHIBIT P-12     A PHOTOSTAT COPY OF THE WOUND CERTIFICATE
                 ISSUED       BY        NIRMALA   MEDICAL
                 COLLEGE,MUVATTUPUZHA                  FOR
                 T.M.MAKKAR,S/O.MOIDEEN

EXHIBIT P-13     A PHOTOSTAT COPY OF THE STATEMENT OF THE
                 PETITIONER TO THE POLICE

EXHIBIT P-14     A PHOTOSTAT COPY OF THE STATEMENT OF THE 6TH
                 RESPONDENT TO THE POLICE

EXHIBIT P-15     A PHOTOSTAT COPY OF THE FIR IN CRIME NO.1084/2017
                 OF POTHANIKKAD POLICE STATION

EXHIBIT P-16(A) A PHOTOSTAT COPY OF THE WOUND CERTIFICATE
                ISSUED BY THE GOVERNMENT HOSPITAL,
                MUVATTUPUZHA FOR THE 6TH RESPONDENT
WP(C).No. 11734 of 2018 (N)


EXHIBIT P16(B)   A PHOTOSTAT COPY OF THE WOUND CERTIFICATE
                 ISSUED BY THE GOVERNMENT HOSPITAL,
                 MUVATTUPUZHA FOR THE 7TH RESPONDENT

EXHIBIT 16(C)    A PHOTOSTAT COPY OF THE WOUND CERTIFICATE
                 ISSUED BY THE GOVERNMENT HOSPITAL,
                 MUVATTUPUZHA FOR SHERIFFA ALIYAR,
                 MOTHER OF THE RESPONDENTS 6 & 7

EXHIBIT P16(D)   A PHOTOSTAT COPY OF THE WOUND CERTIFICATE
                 ISSUED BY THE GOVERNMENT HOSPITAL,
                 MUVATTUPUZHA FOR MR.YUSUF

EXHIBIT P17      A PHOTOSTAT COPY OF THE PETITION SUBMITTED BY
                 THE PETITIONER TO THE KERALA STATE HUMAN RIGHT
                 COMMISSION

EXHIBIT P18      A PHOTOSTAT COPY OF THE FINAL REPORT SUBMITTED
                 BY THE 5TH RESPONDENT TO THE HON'BLE JUDICIAL
                 FIRST CLASS MAGISTRATE NO.II,KOTHAMANGALAM

EXHIBIT P19      A PHOTOSTAT COPY OF THE FINAL REPORT SUBMITTED
                 BY THE 4TH RESPONDENT TO THE HON'BLE JUDICIAL
                 FIRST CLASS MAGISTRATE NO.II IN CRIME NO.1086/2017

EXHIBIT P20      A PHOTOSTAT COPY OF THE REPORT SUBMITTED BY
                 THE 4TH RESPONDENT TO THE HON'BLE JUDICIAL FIRST
                 CLASS MAGISTRATE COURT NO.II, KOTHAMANGALAM
                 IN CRIME NO.1086/2017 DELETING THE 8TH RESPONDENT
                 FROM THE ARRAY OF ACCUSED

EXHIBIT P21      A PHOTOSTAT COPY OF THE SCENE MAHAZAR
                 PRAPARED BY THE 4TH RESPONDENT IN CRIME
                 NO.1084/2017

EXHIBIT P22      A PHOTOSTAT COPY OF THE FINAL REPORT SUBMITTED
                 BY THE 4TH RESPONDENT TO THE HON'BLE JUDICIAL
                 FIRST CLASS MAGISTRATE COURT NO.II,
                 KOTHAMANGALAM IN CRIME NO.762/2017

EXHIBIT P23      A PHOTOSTAT COPY OF THE REPRESENTATION
                 SUBMITTED BY THE PETITIONER TO THE 3RD
                 RESPONDENT.



RESPONDENT(S)' EXHIBITS :-          NIL



                                                      //TRUE COPY//



                                                      PA TO JUDGE


SMA

                        K.ABRAHAM MATHEW, J
             ------------------- - - - - - - - - - - - - - - - - -
                       W.P.(C) No. 11734 of 2018
             -----------------------------
                Dated this the 31st day of July, 2018




                              JUDGMENT

Learned counsel appearing for the petitioner seeks permission to withdraw this petition with liberty to file protest complaint.

Permission granted. Accordingly this W.P.(C) is dismissed as withdrawn reserving liberty with the petitioner to file protest complaint if he is so advised.

Sd/-

K.ABRAHAM MATHEW, JUDGE //True Copy// PA TO JUDGE SMA