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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

(b)"Assessment Committee" means a Committee appointed by the Director General for the purpose of assessment of merit and performance of officers in Scientific Cadre for their promotion to next higher post;