Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(a) in Tamil Nadu Local Authorities Finance Act, 1961 (a)admissions to any entertainment or class of entertainments from liability to the tax payable under clause (a) of sub-section (1) of section 3;
