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State of Rajasthan - Section

Section 16 in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

16. Objects.

- The objects of the Farmers' Organisation shall be to promote and secure distribution of water among its users, adequate maintenance of the irrigation system, efficient and economical utilization of water to optimize agricultural production, to protect the environment, and to ensure ecological balance by involving the farmers, including a sense of ownership of the irrigation system in accordance with the water budget and the operational plan.