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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 104(1)(ff) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

(ff)[ an order under section 35-A;] [Clause (ff) inserted by Act IV of 1988.]