Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Madras Presidency - Section

Section 79 in The Madras City Police Act, 1888

79. - Bye-laws to be published in English and vernacular

Every bye-law shall be published in the Official Gazette in English, Tamil, Telugu and Hindustani ; and no bye-law shall have effect until the expiration of the month from the date of its first publication in the Official Gazette.