Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 297(1)] [Section 297] [Entire Act]

State of Tamilnadu - Subsection

Section 297(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)is carried on otherwise than in accordance with the particulars on which such permission was based; or