Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Bihar - Subsection Section 41(10) in Bihar Minor Mineral Rules, 2017 (10)The Department shall also be competent to issue such guidelines or clarifications to the Collector in order to conduct the E-bidding smoothly.Chapter - VI Storage, Trading, Sale and Purchase of Minor Minerals.
