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[Cites 0, Cited by 0] [Section 252(1)] [Section 252] [Entire Act]

State of Rajasthan - Subsection

Section 252(1)(a) in Rajasthan Municipalities Act, 2009

(a)prohibit or regulate, either temporarily or permanently, vehicular traffic in any public street or any portion thereof so as to prevent danger, obstruction or inconvenience to the public or to ensure quietness in any locality,