Calcutta High Court
Saloo Choudhury vs Guinness World Records Ltd on 20 June, 2008
Author: Sengupta
Bench: Sengupta
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Contempt)
Original Side
Present :
The Hon'ble Justice Sengupta
20.06.2008
CC 166 of 2005
GA 3233 of 2007
GA 3232 of 2007
GA 3234 of 2005
EC 11 of 2005
Saloo Choudhury
Vs.
Guinness World Records Ltd.
Mr. Vijay Shankar Das, Sr. Advocate with
Mr. Dhruba Ghosh, Advocate for the applicant/respondent
Mr. Jayanta Mitra, Sr. Advocate with Mr. Ranjan Bachwat, Advocate for the petitioner The Court :- Partly heard. The matter is adjourned till Thursday i.e. 26th June, 2008. On that date the matter would be taken up at 2 P.M. subject to the approval of the Hon'ble Chief Justice.
(Sengupta, J.) ANC.