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[Cites 0, Cited by 0] [Section 388(1)] [Section 388] [Entire Act]

State of Punjab - Subsection

Section 388(1)(d) in The Punjab Municipal Act, 1999

(d)determine the number or sub-number by which any premises or part thereof, shall be known and cause such number or sub-number to be fixed to the side or outer door of such premises or to some place at the entrance of the enclosure thereof.