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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(6) in The Goa Private Security Agencies Rules, 2008

(6)The police authorities shall ensure that character and antecedents verification report is issued to the Agency within (a) 30 days if the verification is required within the State (b) 90 days if the verification is required outside the State, from the date of receipt of the application for verification of character and antecedent in Form V.