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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Allianz Und Stuttgarter Life Insurance Bank (Transfer) Act, 1950

(1)If any difficulty arises in giving effect to the Provisions of this Act, the Controller of Insurance may, with the approval of the Central Government, give such directions to the transferee company as he may consider necessary and the transferee company shall be bound to comply with such directions.