Delhi High Court - Orders
Cairn India Limited (Now Vedanta Ltd) vs Jaihind Projects Limited on 9 February, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~18 and 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 297/2022 & I.A. 11141/2022
CAIRN INDIA LIMITED (NOW VEDANTA LTD) ..... Petitioner
Through: Counsel (appearance not given).
versus
JAIHIND PROJECTS LIMITED ..... Respondent
Through: Mr. Ashwini Kumar Tak,
Advocate (Enrolment No.
R/2186/2022, Mobile No.
9799555100).
+ O.M.P. (COMM) 416/2022 & I.A. 16380/2022
JAIHIND PROJECTS LTD ..... Petitioner
Through: Mr. Ashwini Kumar Tak,
Advocate (Enrolment No.
R/2186/2022, Mobile No.
9799555100).
versus
CAIRN INDIA LTD NOW VEDANTA LTD ..... Respondent
Through: Counsel (appearance not given).
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 09.02.2023
1. A written request for adjournment has been circulated on behalf of the petitioner in O.M.P. (COMM) 297/2022- Cairn India Limited, to which there is no objection from the other side.
2. List on 25.07.2023.
PRATEEK JALAN, J FEBRUARY 9, 2023/'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:09.02.2023 18:19:25