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[Cites 0, Cited by 0] [Section 255] [Entire Act]

State of West Bengal - Subsection

Section 255(2) in The West Bengal Motor Vehicles Rules, 1989

(2)Notwithstanding anything contained in sub-rule (1) where such vehicle is fitted with single rear wheel the breadth of each such chock may be less than 30 centimeters but not less than 15 centimeters.