Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(4)] [Section 129] [Entire Act]

State of Maharashtra - Subsection

Section 129(4)(c) in The Maharashtra Irrigation Act, 1976

(c)decide the crops to be grown in phase and other system;