Chattisgarh High Court
Vikash Das vs State Of Chhattisgarh 13 Arba/21/2018 ... on 6 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
W.P(Cr.) No.390 of 2018
Vikash Das Versus State Of Chhattisgarh
06.12.2018Shri RK Jain, counsel for the Petitioner.
Shri Ravindra Agrawal, Government Advocate along with Shri Vaibhav Goverhdhan, Panel Lawyer for the State.
Shri Agrawal prays for three weeks' time to furnish certain documents like application filed by the Petitioner as well as the scheme framed by the State Government under Section 432 Cr.P.C As prayed for by him, post this matter after two weeks.
Sd/-
(Sanjay Agrawal) Judge Priya