Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 25 in Regulations Under the U.P. Intermediate Education Act, 1921 25. dksbZ Hkh v/;kid fo|ky; dh lEifr dh izR;{k vFkok ijks{k :i ls gkfu igqapkus esa u izo`Dr gksxk vkSj u izo`Dr djsxkA
