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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(ix) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(ix)All the Candidates who are allotted seats as per merit through web based selection of colleges shall be issued Admission Letter online by the Convener. Candidates shall submit all the Original Certificates to the Principal of the College to which allotted.