Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 9 in THE NATIONAL ANTI-DOPING ACT, 2022

9. Officers and employees of Board.

(1)The Central Government shall provide the Board with such officers and employees as may be necessary for the efficient discharge of its functions under this Act.
(2)The salaries and allowances payable to, and other conditions of service of, officers and other employees of the Board shall be such as may be prescribed.