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Rajasthan High Court - Jodhpur

Hindustan Zinc Ltd vs Cj Darcl Logistics Ltd on 2 August, 2018

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                       S.B. Civil Writ No. 11055/2018

                                   Hindustan Zinc Ltd.
                                                                                          ----Petitioner
                                                                   Versus
                                   Cj Darcl Logistics Ltd.
                                                                                        ----Respondent


                                   For Petitioner(s)         :   Dr.Sachin Acharya.
                                   For Respondent(s)         :



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 02/08/2018 List on 8.8.2018, as prayed.

(Dr. PUSHPENDRA SINGH BHATI), J. S.Phophaliya/-

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