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[Cites 0, Cited by 0] [Section 7(14)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(14)(d) in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014

(d)names of students admitted during the current session along with qualification, percentage of marks in the qualifying examination and in the entrance test, if any, date of admission and such other information;