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Tamil Nadu Generation And Distribution ... vs R.L. Srinivasan on 1 August, 2023

     ITEM NO.16                           REGISTRAR COURT. 1               SECTION XVII

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Civil Appeal                   No(s).     6998/2022

     TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION (TANGEDCO)
                                                        Appellant(s)

                                                           VERSUS

     R.L. SRINIVASAN & ORS.                                                     Respondent(s)

     (IA No.146563/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.146564/2022-STAY APPLICATION )

     Date : 01-08-2023 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. D.kumanan, AOR
                                           Mr. Sheikh F Kalia, Adv.
                                           Mrs. Deepa. S, Adv.


     For Respondent(s)
                                            Ms. Srishti Agnihotri, AOR
                                           Dr. Joseph Aristotle S., AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Service is complete on respondent No.2 but none has entered appearance.

Respondent Nos.1 and 3 to 5 are granted four weeks’ time, as last opportunity, for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for Signature Not Verified listing before the Hon’ble Court, as per rules.

H. SHASHIDHARA SHETTY Registrar