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State of Odisha - Section

Section 108 in The Orissa Municipal Employees' Pension Rules, 1989

108.

The Examiner of the Local Fund Accounts, Orissa shall be the audit or in respect of the transactions relating to the Fund. The Forms and Registers to be maintained for accounting the transactions will be prepared by the Administrator of the Fund after consulting the Examiner of the Local Fund Accounts, Orissa.